LAWS(KER)-2024-5-135

GANGADHARAN Vs. SREEDEVI AMMA

Decided On May 20, 2024
GANGADHARAN Appellant
V/S
SREEDEVI AMMA Respondents

JUDGEMENT

(1.) Dated this the 20th day of May, 2024 The moot question involved in this Original Petition is whether a DNA test can be permitted

(2.) The defendants filed written statement specifically denying that Kuttikrishan Nair never married Madhavi Amma, and that the plaintiff is not the daughter of Kuttikrishnan Nair. According to the defendants, Kuttikrishnan Nair married Lakshmi Appissi and defendants were born in that wedlock. The defendants would clarify that, Kuttikrishnan Nair passed away on 30/10/1987; and not in the year 1983.

(3.) Ext.P3 interlocutory application I.A.No.669/2022