LAWS(KER)-2024-3-215

BINNESH BABU Vs. STATE OF KERALA

Decided On March 15, 2024
Binnesh Babu Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) "Every saint has a past and every sinner has a future" is a famous phrase from Oscar Wilde's play "A Woman of No Importance".

(2.) The petitioner is a Scheduled Caste community member and falls within the Below Poverty Line (BPL) category. He approached the Tribunal challenging the Government's decision. The Tribunal did not interfere with the Government's decision. This is how the petitioner approached this Court.

(3.) The following are the nine crimes as referred to in the reply statement filed by the official respondent/s before the Tribunal: