ASHA LAWRENCE Vs. STATE OF KERALA

JUDGEMENT

(1.) These are the final words of the short poem "Invictus", written by English poet William Ernest Henley. Everyone wants to be the master of their own fate. But even death may not always be the end of things and even after death, other people may still have a say in one's destiny.

(2.) These appeals, which we consider to be regretful litigation, are related to the disagreement among his son and daughters over late Mr.M.M.Lawrence's mortal remains, presently kept at the Medical College Hospital in Kalamassery.

(3.) Appellant in W.A.No.1857/2024 is the Petitioner in W.P.(C).No.27134/2024. Sixth Respondent in the Writ Petition is the Appellant in W.A.No.1865/2024.