KAKKOTH RADHA Vs. BATHAKKATHALAKKAL BATLAK MUSTHAFFA

Referred Judgements :-

MANBHARI V. NAUNIDH [REFERRED TO]
DHARMODAS V. NISTARINI DASI [REFERRED TO]
BALLBHADRA V. BHOWANI [REFERRED TO]
ALABI KOYA V. MUSSA KOYA [REFERRED TO]
BALMAKUND V. BHAGWANDAS [REFERRED TO]
PHULCHAND V. LAKKHU [REFERRED TO]
E.A. PAVITHRAN AND OTHERS V. ERAYI ARAKKALATH NEETHA [REFERRED TO]
REVAPPA V. MADHAVA RAO [REFERRED TO]
MUDHAV RAO MORESHVAR V. KASHI BAI [REFERRED TO]
THOTA GANGA LAXMI VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SANJUKTA RAY VS. BIMELENDU MOHANTY [REFERRED TO]
ALAVI VS. AMINAKUTTY [REFERRED TO]
KAMAKSHI AMMAL VS. RAJALAKSHMI [REFERRED TO]
TIRATH VS. MANMOHAN SINGH [REFERRED TO]
SAMRATHI DEVI VS. PARASURAM PANDEY [REFERRED TO]
PARAMESWARAN VS. LEKSHAMAN [REFERRED TO]
KUTTIAN PADMINI VS. NELLIYULLAPARAMBATH MATHU [REFERRED TO]
DAULAT SINGH (D) THR. LRS. VS. THE STATE OF RAJASTHAN & OTHERS [REFERRED TO]
SURESH BABU S.R. VS. BEENA [REFERRED TO]