N.P.SHAJAHAN Vs. STATE OF KERALA

JUDGEMENT

(1.) This writ petition has been filed by a friend of the detenu, Abdul Rahim P, aged 32 years, s/o Muhammed Koya, Pattarath House, Pothuvacherry P.O., Kannur, who has been detained pursuant to Ext.P1 order dtd. 26/6/2023 of the 2nd respondent.

(2.) The chronology of relevant events shows that the order of detention was issued on 26/6/2023 and the same was executed on 27/1/2024.

(3.) Various contentions have been raised in the writ petition. The respondents 1 and 2 have filed separate counter affidavits refuting the averments and contentions in the writ petition.