(1.) The first thing that came racing to my mind, while hearing this matter, was virtually the talismanic statement of justice Joseph Story; "Law is a jealous mistress and requires long and constant courtship. It is not to be won by trifling favours, but by lavish homage".
(2.) And that is why Lord Elton advised that a lawyer and a judge should live like a hermit and work like a horse.
(3.) The Bar and the Bench must work tirelessly to stay abreast of the legal metamorphism; being integral parts of the same mechanism, which administers justice. They operate in tandem, each fulfilling distinct yet vital functions within the legal framework.