REGENT COMPUTRONICS PVT. LTD.

SARATH RAJ Appellant

V/S

STATE OF KERALA Respondents

Referred Judgements :-

SUPDT NARCOTICS CONTROL BUREAU CHENNAI VS. R PAULSAMY [REFERRED TO]
CUSTOMS NEW DELHI VS. AHMADALIEVA NODIRA [REFERRED TO]
UNION OF INDIA VS. ABDULLA [REFERRED TO]
UNION OF INDIA VS. SHIV SHANKER KESARI [REFERRED TO]
N R MON VS. NASIMUDDIN [REFERRED TO]
UNION OF INDIA VS. RATTAN MALLIK [REFERRED TO]
UNION OF INDIA VS. NIYAZUDDIN SK & ANR. [REFERRED TO]
STATE OF KERALA VS. RAJESH [REFERRED TO]

(1.) This is a regular bail application, filed by accused Nos.2 and 3 in Crime No.117/2023 of Kollengode Police Station, Palakkad.

(2.) Heard the learned counsel for the petitioners as well as the learned Public Prosecutor, in detail.

(3.) I have perused the case diary, as such.