LAWS(KER)-2014-12-93

GOPINATHAN NAIR Vs. MARIAMMA

Decided On December 12, 2014
GOPINATHAN NAIR Appellant
V/S
MARIAMMA Respondents

JUDGEMENT

(1.) THE defendant is in appeal.

(2.) RESPONDENTS are the second plaintiff and legal representatives of the deceased first plaintiff in the original suit.

(3.) THE plaintiffs' case is as follows: