RAJU THOMAS Vs. STATE OF KERALA

JUDGEMENT

(1.) PETITION filed under Section 438 Cr.P.C.

(2.) PETITIONERS are some of the accused in Crime No. 770/2014 of Kollam West Police Station, which has been registered for the offences under sections 143, 144, 145, 147, 148, 152, 332, 333 and 353 r/w 149 IPC.

(3.) HEARD the learned counsel for the petitioners and the learned Public Prosecutor.