SUVEEN S. KAMATH Vs. STATE OF KERALA

Referred Judgements :-

KNIGHTSBRIDGE ESTATES TRUST LTD. V. BYRNE [REFERRED TO]
EAST END DWELLING CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
STATE OF BOMBAY VS. PANDURANG VINAYAK [REFERRED TO]
RAM NARAIN SONS LIMITED VS. ASST COMMISSIONER OF SALES TAX [REFERRED TO]
VANGUARD FIRE AND GENERAL INSURANCE CO LIMITED MADRAS VS. FRASER AND ROSS [REFERRED TO]
JAGADGURU KARI BASAVA RAJENDRASWAMI OF GOVIMUTT VS. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS HYDERABAD [REFERRED TO]
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED TO]
DWARKA PRASAD VS. DWARKA DAS SARAF [REFERRED TO]
COMMISSIONER OF SALES TAX STATE OF GUJARAT VS. UNION MEDICAL AGENCY [REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER [REFERRED TO]
MACKINNON MACKENZIE AND COMPANY LIMITED VS. AUDREY DCOSTA [REFERRED TO]
STATE BANK OF INDIA T N GOEL VS. YOGENDERA KUMAR SRIVASTAVA:CHAIRMAN STATE BANK OF INDIA [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD VS. P S RAO [REFERRED TO]
MANOREY MANOHAR VS. BOARD OF REVENUE UP [REFERRED TO]
ALI M K VS. STATE OF KERALA [REFERRED TO]
MUNDRI LAL VS. SUSHILA RANI [REFERRED TO]