(1.) The Death Sentence Reference and Criminal Appeal arise from Sessions Case No.535/2010 of the Court of Session, Mavelikkara.
(2.) We have heard the learned counsel for the appellant and the learned Public Prosecutor.
(3.) The gist of the prosecution case is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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