LAWS(KER)-2014-2-105

RAJESH V. Vs. UNION OF INDIA

Decided On February 26, 2014
Rajesh V. Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) WE have heard the learned counsel for the petitioner and the learned Central Government Counsel.

(2.) NOW , read order dated 03.10.2013: