SHYMESH Vs. STATE OF KERALA

JUDGEMENT

(1.) Petition filed under S.482 CrPC. Petitioner, who is the accused in Crime No.143 / CR / OCW - III / PKD of CBCID, has approached this Court with the following prayer :

(2.) Facts in brief, are as follows:

(3.) Heard Sri. K. K. Dheerendrakrishnan, learned counsel for the petitioner and Sri. Justin Jacob, learned Public Prosecutor.