(1.) HEARD the learned counsel for the petitioner and the learned Standing Counsel for the Coconut Development Board on behalf of respondents 2 and 4.
(2.) THE petitioner challenges a decision rendered by the Central Administrative Tribunal, Ernakulam Bench.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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