LAWS(KER)-1973-11-8

THOMAS Vs. PUNNOOSE

Decided On November 07, 1973
THOMAS Appellant
V/S
PUNNOOSE Respondents

JUDGEMENT

(1.)

(2.) IN this view there is no error of jurisdiction or an error apparent on the face of the record in the impugned order. O. P. fails. Dismissed. No costs. Dismissed. . .