(1.) This Bail Application filed under Sec. 438 of Criminal Procedure Code (Cr.P.C.)
(2.) Petitioners are the accused in Crime No.1152/2022 of Peramangalam Police Station. The above case is registered against the petitioners alleging offences punishable under Ss. 341, 323, 326, 294(b) and 506 r/w 34 IPC.
(3.) The prosecution case is that on 26/12/2022 at about 09.30 pm, petitioners along with other accused persons attacked the defacto complainant and his brothers using iron pipes and abused them and hence the petitioners committed the above said offences.