RATHEESH .S Vs. KERALA STATE ELECTRICITY BOARD LTD

JUDGEMENT

(1.) The petitioners are permanent employees of KSEB Ltd., working in the Electrical Sec. , Neyyattinkara. They have approached this Court seeking to quash Exts P5 & P6 suspension orders and for consequential reliefs.

(2.) Short facts are as under:

(3.) The petitioners assert that Exts.P3 and P4 replies submitted by the petitioners are in tune with Kerala State Electricity Employee's (Classification, Control & Appeal) Regulations, 1969.