(1.) This application is filed under Sec. 439 of the Cr.P.C. Seeking regular bail.
(2.) The applicant herein is the accused in Crime No.146/2023, registered at the Kattoor Police Station, registered under Sec. 380 of the Indian Penal Code.
(3.) The allegation against the petitioner is that, on 16/02/2023, the accused person had destroyed the bear bottle, damaged furniture, and attempted to attack the defacto complainant with a beer bottle, thereby causing a loss of ?20,000/- in the bar. The information was given by one Dheeraj, who is the Manager of Ashoka Bar situated at Kattoor and thereby committed the offence.