LAWS(KER)-2023-1-28

KERALA PUBLIC SERVICE COMMISSION Vs. MANJUSHA LAKSHMI M.

Decided On January 17, 2023
KERALA PUBLIC SERVICE COMMISSION Appellant
V/S
Manjusha Lakshmi M. Respondents

JUDGEMENT

(1.) The Kerala Public Service Commission (PSC) is aggrieved by the order in OA Nos.206/2021, 240 of 2021, 147 of 2021 and 202 of 2021 of the Kerala Administrative Tribunal, Ernakulam Bench, whereby, the original applications preferred by the party respondents were allowed holding them to be eligible to apply for the post of Optometrist Grade II in the Health Services Department pursuant to the notification dtd. 14/11/2018 as category No.217/2018.

(2.) The short facts leading to the original petitions are as follows:-

(3.) The party respondents/applicants before the Tribunal were graduates in BSc Optometry Course from the Universities recognised by the University Grants Commission (UGC). The PSC issued a communication dtd. 22/12/2020 to the applicants requiring them to upload the TC/Course Certificate from the institutions in which they underwent the BSc Optometry course within five days and also to get the same verified from the local office of the PSC. It further stipulated that in case the BSc Optometry Course was undertaken under the Distance Education Scheme, then the Government Order enabling the acceptability/equivalence of the course was also to be produced. The PSC thereafter finding that the documents requested for by them were not produced, rejected the applications on three grounds namely that the documents sought for by them were not produced, the internship of the BSc Optometry Course was not completed before the last date of the application and thirdly the BSc Optometry Course undergone under the Open/Distance Education Course was not acceptable and consequently rejected the applications of those included in the ranked list for selection. The orders of rejection were challenged before the Tribunal by the applicants contending that they had the requisite qualification of BSc Optometry which is a higher/superior qualification to that of Diploma in Ophthalmic Assistant Course. They had applied for the post and took the written test and were included in the probability list. It is after their inclusion in the probability list that they were asked to upload the certificates, which they did through their profile for one time verification of the documents as mentioned above. During the pendency of the original applications, the PSC had brought into force the ranked list for the post of Optometrist Grade II with effect from 29/4/2021.