REGENT COMPUTRONICS PVT. LTD.

K.S.Anil Kumar Appellant

V/S

STATE OF KERALA Respondents

Referred Judgements :-

PRABHUDAYAL V. STATE OF PUNJAB [REFERRED TO]
ATLAS CYCLE INDUSTRIES LIMITED SONEPAT VS. THEIR WORKMEN [REFERRED TO]
B S SHARMA VS. STATE OF HARYANA [REFERRED TO]
SUGANTHI SURESH KUMAR VS. JAGDEESHAN [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]

JUDGEMENT

(1.) The petitioners herein are working as Presiding Officers in various Industrial Tribunals in the State of Kerala. They have approached this Court seeking the following reliefs:-

(2.) The contentions raised by the petitioners can be summarized as follows:

(3.) A counter affidavit has been filed by respondents 1 and 2. The following contentions have been raised in the counter affidavit.

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K.S.ANIL KUMAR Vs. STATE OF KERALA

Referred Judgements :-

JUDGEMENT

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