(1.) Anticipatory bail application filed by the 1st accused in Crime No.915/2022 of Vadakkancherry Police Station, Palakkad, is the crux of this petition.
(2.) Heard the learned counsel for the petitioner as well as the learned Public Prosecutor.
(3.) I have perused the relevant documents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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