AMBALAKANDY HAFSATH Vs. NOORJAHAN

JUDGEMENT

(1.) The original petition is filed to direct the Court of Munsiff, Thamarassery, to consider and dispose of O.P. (Election) No.3/2021, within a time frame.

(2.) Pursuant to the order dtd. 2/11/2022 passed by this Court, the learned Munsiff, Thamarassery, by communication dtd. 5/11/2022, has reported as follows:-