RAJAM BABU Vs. BABU K.K .

JUDGEMENT

(1.) The petitioner in Transfer Petition (C) No.76 of 2023 is the appellant in this appeal filed under Sec. 5(i) of the Kerala High Court Act, 1958. The Transfer Petition was filed by the appellant seeking to transfer O.P.No.2752 of 2019 pending on the files of the Family Court, Ernakulam to the Family Court, Thrissur. That petition was dismissed as per the order dtd. 25/5/2023.

(2.) The respondent entered appearance through his learned counsel on 16/6/2023.

(3.) Heard the learned counsel appearing for the appellant and the learned counsel appearing for the respondent.