(1.) The petitioner was a Range Officer at Social Forestry Range, Thiruvananthapuram. She seeks to quash the FIR No.V.C.1/2021 of VACB, Southern Range, Thiruvananthapuram, against her. She faces allegations under Sec. 7 of the Prevention of Corruption Act, 1988.
(2.) Facts
(3.) SUBMISSIONS
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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