MANIKANDAN Vs. RAVEENA

JUDGEMENT

(1.) RP(FC)No.302 of 2022 has been filed by the respondent in MC No.269 of 2021 on the file of the Family Court, Tirur, arraying the petitioner in the above petition as the respondent.

(2.) The respondent in RP(FC)No.302 of 2022 has filed RP(FC)No.316 of 2022 seeking enhancement of maintenance granted by the Family Court.

(3.) Heard the respective counsel and perused the records available.