(1.) This is an application for regular bail filed by the 2nd accused in Crime No.853/2021 of Angamaly police Station.
(2.) Heard the learned counsel for the petitioner as well as the learned Public Prosecutor.
(3.) I have Perused the case diary, placed by the learned Public Prosecutor.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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