(1.) This Crl.M.C is filed seeking the following relief:-
(2.) The petitioner is the sole accused in L.P.No.62/2007.
(3.) The offence alleged against the petitioner is punishable under Sec. 436 of the Indian Penal Code.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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