(1.) This is an application for bail filed under Sec. 439 of the Code of Criminal Procedure, 1973.
(2.) The petitioner is the accused in Crime No.32 of 2023 of Kodungallur Excise Range Office, Thrissur. He allegedly had committed a offence punishable under Sec. 22(c) of the Narcotic Drugs and Psychotropic Substances Act, 1985.
(3.) Heard the learned counsel for the petitioner and the learned Public Prosecutor.