(1.) This application is filed under Sec. 439 of the Code of Criminal Procedure seeking regular bail.
(2.) The petitioner is the accused in Crime No. 1964 of 2023 of Eravipuram Police Station, Kollam District, for having committed an offence punishable under Sec. 22(b) of the Narcotic Drugs and Psychotropic Substances Act.
(3.) The allegation against the petitioner is that on 4/9/2023 at 11:200 PM, the petitioner was found with 0.70 gms. of MDMA near a hostel owned by one Abdul Latheef, located near Yunus Engineering College, Vadakkevila Village, Kollam and thereby, the petitioner committed the alleged offences.