(1.) The prayer in this Crl.M.C is as follow:
(2.) The petitioner is the sole accused in SC No.362/2019.
(3.) The offences alleged against the petitioner are punishable under Sec. 354-A(3) of the Indian Penal Code and Ss. 11(i) and 12 of the POCSO Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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