(1.) The original petition is filed to set aside Ext.P5 order passed by the Court of Munsiff, Pala, in A.R.D.No.40 of 2023 in O.S.No.94 of 2016.
(2.) The brief relevant facts leading to Ext.P5 order are as follows:
(3.) Heard; Sri.K.C.Vincent, learned counsel appearing for the petitioner and Sri.Shibu Joseph, learned counsel appearing for the respondents.