(1.) THIS is an application filed by the petitioners for quashing Annexure-A7 order passed by the Sub Divisional Magistrate, Devikulam in M.C No.1/75 under Section 482 of the Code of Criminal Procedure.
(2.) THE case of the petitioners is in the petition was as follows:
(3.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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