METAL INDUSTRIES LTD Vs. GEETHA PARANGATH

Referred Judgements :-

MANUEL T.PAIKADAY V. STATE OF KERALA AND ANOTHER [REFERRED TO]
K.B.AMBUJAKSHY AMMA AND ANOTHER V. GOPI AND ANOTHER [REFERRED TO]
SHANKAR RAMCHANDRA ABHYANKAR VS. KRISHNAJI DATTATREYA BAPAT [REFERRED TO]
JASRAJ INDER SJNGH VS. HEMRAJ MULTANCHAND [REFERRED TO]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE INDORE VS. HINDUSTAN LEVER LTD [REFERRED TO]
RAMCO INDUSTRIES WORKERS HOUSE BLDG CO OPERATIVE SOCIETY VS. LAKSHMEESHA M [REFERRED TO]
SONI DINESHBHAI MANILAL VS. JAGJIVAN MULCHAND CHOKSHI [REFERRED TO]
MADHAVAN PILLAI VS. EBRAHIM [REFERRED TO]
DAMAYANTHI VS. YYAN [REFERRED TO]