(1.) THE respondent appears through counsel.
(2.) THIS petition is filed by the wife seeking transfer of O.P. No.1183 of 2012 from the Family Court, Alappuzha to the Family Court, Kottayam, at Ettumanoor.
(3.) THE respondent-husband has filed O.P.No.1183 of 2012 in the Family Court, Alappuzha.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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