P. YACOOB Vs. T.P. KUNJIKOYA

JUDGEMENT

(1.) Both these Petitions are filed challenging order dated 26.6.2008 in O.A. No. 269/2007 of the Central Administrative Tribunal, Ernakulam. W.P. (C) No. 24218 of 2008 is filed by persons who are aggrieved by the impugned order but are not parties to the said proceedings.

(2.) W.P. (C) No. 31869 of 2008 is filed by Respondents in O.A. No. 269 of 2007.

(3.) Exhibits referred are as shown in W.P. (C) No. 31869 of 2008 unless otherwise stated. Original Application was filed by a Graduate Teacher working in the Government Senior Secondary School Kiltan Island, Union Territory of Lakshadweep. His grievance was regarding the new recruitment Rules published as per Notification bearing F. No. 18/11/98-Edn. (Estt.) dated 10.10.2006 by virtue of which for the post of Assistant Education Officer (Academic), Assistant Headmaster, High School and Headmaster, Senior Basic School, the qualification criteria is changed.