KOMALAVALLY Vs. K.V. SASI

JUDGEMENT

(1.) THE respondent appears through counsel. This petition is filed by the wife seeking transfer of O.P. No. 57 of 2012 from the Family Court, Kalpetta to the Family Court, Palakkad.

(2.) THAT petition is filed by the respondent -husband for dissolution of marriage.

(3.) THE respondent is residing at Chennalodu in Vythiri Taluk.