(1.) THE petitioner is the accused in C.C.No.9 of 2013 on the files of the 6th Additional Sessions Court, Ernakulam.
(2.) THE offence alleged is punishable under Section 135 of the Electricity Act, 2003.
(3.) ON 02.06.2010, the 1st respondent filed the Final Report. On
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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