LAWS(KER)-2013-1-401

JERIN K.C., S/O. LOUIS, AGED 47 YEARS, LOUIS MANDIRAM (H), THARISHUPARAMBU, POOTHURA, ANCHUTHENGU P.O., THIRUVANANTHAPURAM, Vs. THE SUPERINTENDENT OF POLICE, THIRUVANANTHAPURAM RURAL, THIRUVANANTHAPURAM - 695001 AND ORS.

Decided On January 07, 2013
Jerin K.C., S/O. Louis, Aged 47 Years, Louis Mandiram (H), Tharishuparambu, Poothura, Anchuthengu P.O., Thiruvananthapuram, Appellant
V/S
The Superintendent Of Police, Thiruvananthapuram Rural, Thiruvananthapuram - 695001 And Ors. Respondents

JUDGEMENT

(1.) PETITIONERS have approached this Court seeking the following relief:

(2.) WE heard the learned counsel for the petitioners, the learned counsel appearing on behalf of the 7th respondent and also the learned Government Pleader.