PRABHU V. Vs. CIRCLE INSPECTOR OF POLICE

JUDGEMENT

(1.) The Sub Registrar- cum-Marriage Officer under the Special Marriage Act, Chirayinkeezhu, Thiruvananthapuram District and the District Police Chief (Rural), Thiruvananthapuram are suo motu impleaded as additional respondents 4 and 5. The Registry will carry out corrections in the cause title.

(2.) SRI .K.I.Abdul Rasheed learned Additional Director General of Prosecution takes notice on behalf of the the additional respondents.

(3.) PURSUANT to the above order, Bismi who is 22 years old, appeared before us accompanied by her parents, the 3rd respondent Ansari and his wife Shameena. The petitioner and his parents are also present before us. We interacted with all persons present before us.