(1.) PETITIONER has approached this Court seeking the following reliefs:
(2.) BRIEFLY put, the case of the petitioner is as follows:
(3.) WE heard the learned counsel appearing for the parties. We called for a Report from the Family Court regarding the present stage of the case, inter alia.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN