LAWS(KER)-2013-1-14

CHACKO ABRAHAM Vs. SAM KURUVILA

Decided On January 02, 2013
CHACKO ABRAHAM Appellant
V/S
Sam Kuruvila Respondents

JUDGEMENT

(1.) THE respondent is served.

(2.) THE challenge in this Original Petition is to Ext.P6, order dated

(3.) THE application was opposed by the respondent/defendant.