C G RADHAKRISHNAN, ERNAKULAM Vs. UNION OF INDIA

JUDGEMENT

(1.) The applicant approached the Tribunal in O.A. No. 41 of 2005 seeking the following reliefs:

(2.) Review application filed by the respondents vide RA No. 8 of 2006 had been dismissed vide order dated 10.10.2006.

(3.) Writ petition No. 3123(C) of 2007 (S) filed by the Respondents had been dismissed vide Judgment dated 16.3.2007.