KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES

JUDGEMENT

(1.) The questions involved in these Writ Petitions are the following :

(2.) W.P.(C) No.14832 of 2013 is filed by the Kerala Private Medical College Management Association, challenging Exhibit P8 order passed by the Admission Supervisory Committee. The reliefs prayed for in the said Writ Petition are the following :

(3.) W.P.(C) No.15154 of 2013 is filed by MES Medical College, Perinthalmanna, challenging the aforesaid order passed by the Admission Supervisory Committee and also for the issue of a writ of mandamus or any other appropriate writ, direction or order commanding the Admission Supervisory Committee to take appropriate and immediate steps to complete the valuation of the answer papers of the examination held on 31.5.2013 and to declare the results within the time fixed by the Hon'ble Supreme Court. MES Medical College, the petitioner in W.P.(C) No.15154 of 2013, is a member of the Kerala Private Medical College Management Association.