LAWS(KER)-1992-12-28

O K INDUSTRIES Vs. COMMISSIONER OF INCOME TAX

Decided On December 04, 1992
O.K. INDUSTRIES Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

(1.) THIS case is at the instance of an assessee to income-tax. The Income-tax Appellate Tribunal, Cochin Bench, has referred the following question of law for the decision of this court :

(2.) THE order of reference is dated December 13, 1983.

(3.) A copy of this judgment, under the seal of this court and the signature of the Registrar, shall be given to the Income-tax Appellate Tribunal, Cochin Bench.