(1.) This appeal is by the husband whose petition for judicial separation from his wife, the respondent, was dismissed by the court below. It is contended before us by counsel for the appellant that the decision of the court below should be reversed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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