ASWINI JAYARAM Vs. STATE OF KERALA

JUDGEMENT

(1.) The Under Graduate Medical Course (MBBS), offered by the Kerala University of Health Sciences (KUHS), stipulates the following "Phase Distribution and Timing of Examinations":

(2.) Adjunctly, three "Notes" have been added in the Regulations of the said University as under:

(3.) The petitioners in this case are students pursuing MBBS course and who assert are eligible to attend the IIIrd professional (Part I), if not, the IIIrd professional (Part II) classes. They, however, concede that they have not been able to clear the IInd professional phase, which takes in semesters III, IV and V, they having failed certain subjects in it.