REGENT COMPUTRONICS PVT. LTD.

Joseph Skariah Appellant

V/S

Chancellor Of Universities In Kerala Respondents

Referred Judgements :-

P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI VS. UNION OF INDIA [REFERRED TO]
SHESHRAO JANGLUJI BAGDE SHESHRAO JANGLUJI BAGDE VS. BHAJYYA S O GOVINDRAO KARALE:STATE OF MAHARASHTRA [REFERRED TO]
INDIAN AIRLINES LIMITED VS. S GOPALKRISHNAN [REFERRED TO]
VARGHESE VS. STATE OF KERALA [REFERRED TO]
GANGADHAR YESHWANTRAO BANSODE VS. CHANCELLOR MARATHWADA UNIVERSITY [REFERRED TO]
UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR VS. K.K. VENU [REFERRED TO]
NIRMALA MITTAL VS. STATE OF HARYANA AND OTHERS [REFERRED TO]
STATE OF HARYANA ETC VS. NIRMALA MITTAL [REFERRED TO]

JUDGEMENT

(1.) Education is the fundamental block of life; it not its preparation, but it is life itself. As Joseph Addison said: "what sculpture is to a block of marble, education is to human soul".

(2.) Teachers, therefore, are nation builders; and a good one instills hope and ignites imagination in students.

(3.) The golden words of Dr.S.Radhakrishnan rings loud: "Teacher should be the best minds in the country". This is much more when it comes to Institutions of higher education.

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JOSEPH SKARIAH Vs. CHANCELLOR OF UNIVERSITIES IN KERALA

Referred Judgements :-

JUDGEMENT

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