LAWS(KER)-2022-1-129

MAGNUM GLASS WORKS Vs. STATE OF KERALA

Decided On January 03, 2022
Magnum Glass Works Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) The above writ petition is filed seeking following prayers:

(2.) When this matter came up for consideration on 22/3/2012, this Court issued the following order:

(3.) In the light of the above submission, nothing survives in this writ petition. Hence, the writ petition is closed.