(1.) This Crl.M.C.has been filed to quash all further proceedings in Crime No.37/2018 of Punaloor Police Station, Kollam District.
(2.) The petitioner is the sole accused. The 2nd respondent is the victim.
(3.) The offences alleged are punishable under Ss. 376, 417 and 493 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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