LAWS(KER)-2022-4-193

PREETHAMOL JOSEPH Vs. SHAJI JOHN

Decided On April 04, 2022
Preethamol Joseph Appellant
V/S
Shaji John Respondents

JUDGEMENT

(1.) This transfer petition has been filed under Sec. 24 of the Civil Procedure Code by one Preethamol Joseph, who is the wife of the respondent herein, seeking transfer of O.P.No. 750/2021 pending before the Family Court, Pathanamthitta to Family Court, Ettumanoor.

(2.) Adv.Manu Ramachandran appears for the respondent.

(3.) Heard both sides in detail.